Bombay High Court
Adiwasi Halba Samaj Sammittee, Through ... vs Secretary, Ministry Of Information And ... on 4 November, 2019
Bench: Ravi K. Deshpande, Milind N. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4181 OF 2019
Adiwasi Halba Samaj Sammittee, Through Its ....Petitioner
Secretary, Shri Manohar Dhakate
V/S
Secretary, Ministry Of Information And ....Respondent
Broadcasting, Govt. Of India, New Delhi And Others Anil A. Dhawas For Petitioner Copy Served To Gp/r-6 For Respondent CORAM : RAVI K. DESHPANDE & MILIND N. JADHAV, JJ DATE : 4th November, 2019 P.C. :
S.O. to after 2 weeks at the req.of Adv.AA.Dhawas for Petner.
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