Central Administrative Tribunal - Ernakulam
A. Unnikrishnan Nair vs Mr. R.K. Upadyaya on 19 December, 2011
CENTRAL ADMINISTRATIVE TRIBUNAL
ERNAKULAM BENCH
Contempt Petition No. 78 of 2011 in
Transfer Application No. 12 of 2008
Monday, this the 19th day of December, 2011
CORAM:
Hon'ble Mr. Justice P.R. Raman, Judicial Member
Hon'ble Mr. K. George Joseph, Administrative Member
A. Unnikrishnan Nair, Aged 54 years,
S/o. Achuthan Nair, Junior Accountant,
O/o. The Chief General Manager, Telecom,
Kerala Circle, BSNL, Trivandrum,
Residing at "TC 7/592(2), Sreepathy, Mele
Kuzhivila Lane, Maruthankuzhy,
Kanjirampara PO, Trivandrum-30. ..... Petitioner
(By Advocate - Mr. Shafik M.A.)
V e r s u s
1. Mr. R.K. Upadyaya, age : not known to the
the petitioner, fathers name: not known to the
petitioner, Chairman cum Managing Director,
Bharat Sanchar Nigam Ltd., Sanchar Bhavan,
New Delhi - 110011.
2. Mr. Preachandra, age : not known to the petitioner,
fathers name : not known to the petitioner, Chief
General Manager, Telecom, BSNL, Kerala Circle,
Trivandrum 675 533. ..... Respondents
(By Advocate - Mr. T.C. Krishna)
This petition having been heard on 19.12.2011, the Tribunal on the
same day delivered the following:
O R D E R
By Hon'ble Mr. Justice P.R. Raman, Judicial Member -
This Contempt Petition is filed alleging non-compliance of the order passed in TA No. 12 of 2008 on 5th November, 2009. When the matter came up for consideration today it has been pointed out by the parties that an order has been issued in compliance with the order passed by this Tribunal in TA No. 12 of 2008. As such we do not think it fit to proceed with the contempt further. Accordingly, the Contempt Petition is closed.
(K. GEORGE JOSEPH) (JUSTICE P.R. RAMAN) ADMINISTRATIVE MEMBER JUDICIAL MEMBER "SA"