Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 18 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual 18. Presiding of meetings [Rule 110 (4), U.P.Z.A. & L.R. Rules]. - The Chairman shall preside at all meetings of the Bhumi Prabandhak Samiti, In his absence, the members present shall elect a President for the meeting.
