Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Jammu-Kashmir - Subsection Section 1(3) in Jammu and Kashmir School Education Act, 2002 (3)It shall come into force on such date [as the Government may, by notification in the Government Gazette, appoint] [Enforced from 17.5.2004 vide SRO 138, dated 17.5.2004.].
