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Union of India - Section

Section 4A in The Vegetable Oil Products Control Order, 1947

4A. [ [Inserted by Notification No. G.S.R. 1340, dated 14.9.1971.]

The Controller may, by general or special order, direct any producer to manufacture or not to manufacture such qualities or varieties of vegetable oil products as may be specified in the Order, and prescribe the minimum quantity of any quality or variety of vegetable oil product which each such producer shall manufacture during such period as may be specified in the said Order;Provided that in making an order under this clause, the Controller shall have regard to,-
(a)the capacity of the producer to manufacture vegetable oil products;
(b)the availability of raw oils;
(c)the need to maintain supplies of vegetable oil products, with reference to the requirements of such products in different parts of the country; and
(d)any other relevant factor.]