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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(3)(a) in Jammu and Kashmir Consumer Protection Act, 1987

(a)the offering of gifts, prices or other items with the intention of not providing them as offered or creating the impression that something is being given or offered free of charge when it is fully or partly covered by the amount charged in the transaction as a whole;