Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(ii) in Indian Stamp (Madhya Pradesh Amendment) Act, 2016

(ii)for sub-section (2), the following sub-section shall be substituted, namely;-