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[Cites 0, Cited by 0] [Section 32(5)] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(5)(e) in The Maharashtra Universities Act, 1994

(e)The committees shall obtain three sets of question papers in sealed covers in the respective subject. The Chairman of the committee shall draw at random one of such sealed covers containing question papers. This sealed cover with seals intact shall then be sent to the press.