Rajasthan High Court - Jodhpur
M/S. Shera Ram Choudhary vs State Of Rajasthan on 15 December, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 9620/2021 M/s. Shera Ram Choudhary
----Petitioner Versus State Of Rajasthan
----Respondent Connected With S.B. Civil Writ Petition No. 6959/2021 Shaitan Singh Sankhla
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 15602/2021 M/s. J.r.c. Construction
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Kuldeep Kumar Shah For Respondent(s) : Mr. Sunil Beniwal, AAG JUSTICE DINESH MEHTA Order 15/12/2021 Mr. Kuldeep Kumar Shah, learned counsel for the petitioners submits that he has filed a rejoinder.
List these cases in second week of January, 2022 along with the rejoinder said to have been filed by Mr. Shah.
Interim order(s) shall continue till then.
(DINESH MEHTA),J 45-47-pooja/-
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