Gujarat High Court
State Of Gujarat vs Clt Enterprise on 19 December, 2014
Bench: Akil Kureshi, Vipul M. Pancholi
O/OJCA/734/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (OJ) NO. 734 of 2014
In
STAMP NUMBER NO. 3194 of 2014
======================================
STATE OF GUJARAT....Applicant(s)
Versus
CLT ENTERPRISE....Respondent(s)
======================================
Appearance:
MR JAIMIN GANDHI, AGP for the Applicant(s) No. 1
======================================
CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 19/12/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Rule returnable on 23rd January 2015.
(AKIL KURESHI, J.) (VIPUL M. PANCHOLI, J.) *malek Page 1 of 1