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Gujarat High Court

State Of Gujarat vs Clt Enterprise on 19 December, 2014

Bench: Akil Kureshi, Vipul M. Pancholi

            O/OJCA/734/2014                                 ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  CIVIL APPLICATION (OJ)  NO. 734 of 2014
                                   In 
                     STAMP NUMBER NO.  3194 of 2014

======================================
              STATE OF GUJARAT....Applicant(s)
                            Versus
              CLT ENTERPRISE....Respondent(s)
======================================
Appearance:
MR JAIMIN GANDHI, AGP for the Applicant(s) No. 1
======================================

           CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
                  and
                  HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
 
                              Date : 19/12/2014
 
                            ORAL ORDER

  (PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Rule returnable on 23rd January 2015. 

(AKIL KURESHI, J.)  (VIPUL M. PANCHOLI, J.)  *malek Page 1 of 1