Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(e) in The Metro Railways (Construction Of Works) Act, 1978 (e)alter, repair or discontinue such buildings, works and conveniences as aforesaid or any of them, and substitute others in their stead;
