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[Cites 0, Cited by 0] [Section 73H(3)] [Section 73H] [Entire Act]

State of Maharashtra - Subsection

Section 73H(3)(vii) in Maharashtra Factories Rules, 1963

(vii)A sufficient supply of spades, scrapers and pails made from suitable non-sparking material shall be provided for the use of persons employed in cleaning out and/or removing residence from any chamber, still, tank or other vessels where any inflammable or explosive danger may occur.