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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(2)(w) in Real Estate (Regulation And Development) Act, 2016

(w)the salaries and allowances payable to, and the other terms and conditions of service of, the Chairperson and other Members of the Appellate Tribunal under sub-section (1) of section 48;