Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 193 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

193. [ [Substituted vide Notification No. Acd-11-1880, dated 24-11-1976.]

A conveyance allowance of Rs. 10 for each day shall be granted to local persons who are required to go for attending meetings or for non remunerative work of the Board, Members of the Vidhan Sabha shall be deemed local residents at Bhopal when the Vidhan Sabha or any of its committees on which the Board member is sitting are in session.]