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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(7) in National Rural Employment Guarantee Act, 2005

7.2The Gram Panchayats shall make available all relevant documents including the muster rolls, Bills, Vouchers, measurement books, copies of sanction orders and others connected books of account and papers to the Gram Sabha for the purpose of conducting the social audit.