Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] State of Punjab - Section Section 96 in The Punjab Municipal Act, 1999 96. Leave of absence of the Executive Officer. (1)Leave may be granted to the Executive Officer by the Government.(2)Whenever such leave is granted to the Executive Officer, the Government shall appoint another person to officiate as the Executive Officer in his place.
