Section 13(1) in Tripura Board of Secondary Education Act, 1973
(1)As soon as may be after the Board is established, it shall appoint the following committees, namely :--(a)the Examination Committees ;(b)the Finance Committee ;(c)the Syllabus Committee ;(d)the Recognition Committees ;(e)the Appeal Committee ;(f)the Physical Education Committee ; and(g)such other committees as it may deem necessary for the proper execution of its business.
