Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 45 in The Rajasthan Police Act, 2007 45. Power to seek information. - The District Superintendent of Police may, by an order, require every owner of a household, a shop, or a public premise, to furnish details of a tenant or domestic help in the format specified by him for this purpose.
