Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 301] [Entire Act]

State of Maharashtra - Subsection

Section 301(91) in The Maharashtra Shops and Establishments Act, 1948

(91)Vishnupratibha Hall, Ground Floor; Vishnuprasad Complex,Opp. Utkarsha Vidyalaya, P. P. Marg, Virar (West), Tal. Vasai,Dist. Thane-401 303.| Exemption under Sections 10, 11, 18& 33 of the said Act subject to the following conditions:–