Section 695(16) in Police Regulations, Bengal , 1943
(16)A roster of duty in B.P. Form No. 141 shall be kept by every officer-in-charge of a guard. The left-hand page should be written up every morning showing the names of sentries and hours of relief. On the right-hand page should be noted all reliefs, entries regarding which shall be signed both by relieving and relieved officers, all inspections of guards, doors, windows, padlocks, etc., the rounds of Treasury officer on opening or closing of treasuries, the visits of round officers, any temporary change for illness of sentries or of any member of the guard, any permission granted to any member of the guard to leave the precincts, as well as any other item of importance which may come to the notice of the officer-in-charge. It will be signed by all round and inspecting officers, including gazetted officers, who shall make any remarks that may be necessary about the condition of the guard.