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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttarakhand - Subsection

Section 31(2) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(2)The application under sub-section (1) shall be accompanied by an extract from the khatauni (muntakhib) showing the plot or plots to which the application relates and the rent payable thereof and shall contain such other particulars as may be prescribed.