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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of West Bengal - Subsection

Section 74(3) in The West Bengal Factories Rules, 1958

(3)The height of the rooms in the building shall be not less than 3.65 metres from the floor to the lowest part of the roof and there shall be not less than 1.86 sq.metres of floor area for each child to be accommodated.