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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5)(s) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

(s)Any other document/information that may be required by the Authority from time to time (Copies of documents at sl. no (d) to (m) shall be notarized)