Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act] State of Telangana - Subsection Section 63(2)(n) in Water (Prevention and Control of Pollution) Act, 1974 (n)any other matter relating to the Central Board, including the powers and functions of that Board in relation to Union territories;