Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(3) in West Bengal Workmen's House-Rent Allowance Act, 1974 (3)Any person required to produce any accounts, book, register or other document or to give information by an Inspector under sub section (1) shall be legally bound to do so.
