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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2) in The Punjab Municipal Act, 1999

(2)Notwithstanding anything contained in sub-section (1), the Government may having regard to the financial resources and organizational capacity of any group of Municipal Councils, exempt such group of Municipal Councils from making provisions for any of the matters specified in section 70.