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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2) in The Great Eastern Hotel (Taking Over of Management) Act, 1975

(2)An order made under sub-section (1) shall remain in force for a period of [five years] [Words substituted for the words 'three years' by W.B. Act 35 of 1978.] from the date of its publication in the Official Gazette.