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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(h) in Rajasthan Panchayati Raj Rules, 1996

(h)Sarpanch shall inform the Collector/Vikas Adhikari about flood, fire, epidemics and damage to Government properties, buildings pipelines, handpumps, electric lines etc., for taking necessary action, etc.