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Delhi High Court - Orders

Vinod Kumar Gupta vs Union Of India & Anr on 10 February, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~17(R)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 8602/2010
                                VINOD KUMAR GUPTA                     ..... Petitioner
                                            Through:       Mr. IBS Thokchom, Adv.

                                                versus

                                UNION OF INDIA & ANR.                         ..... Respondents
                                              Through:     None.

                                CORAM:
                                HON'BLE MR. JUSTICE YASHWANT VARMA
                                        ORDER

% 10.02.2022 [VIA VIDEO CONFERENCING] Learned counsel for the petitioner prays for and is granted accommodation.

List on 10.03.2022 in the category of "Senior Citizen Regular Matters".

YASHWANT VARMA, J FEBRUARY 10, 2022 SU Signature Not Verified Digitally Signed By:BHAWNA Signing Date:12.02.2022 10:54:44