Delhi High Court - Orders
Vinod Kumar Gupta vs Union Of India & Anr on 10 February, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~17(R)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8602/2010
VINOD KUMAR GUPTA ..... Petitioner
Through: Mr. IBS Thokchom, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 10.02.2022 [VIA VIDEO CONFERENCING] Learned counsel for the petitioner prays for and is granted accommodation.
List on 10.03.2022 in the category of "Senior Citizen Regular Matters".
YASHWANT VARMA, J FEBRUARY 10, 2022 SU Signature Not Verified Digitally Signed By:BHAWNA Signing Date:12.02.2022 10:54:44