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[Cites 0, Cited by 0] [Section 415] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 415(c) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(c)A, by exhibiting to Z a false sample of an article, intentionally deceives Z into believing that the article corresponds with the sample, and thereby dishonestly induces Z to buy and pay for the article. A cheats.