Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(4) in The Maharashtra Fruits Nurseries And Sale Of Fruit Plants (Regulation) Act, 1969 (4)A copy of every order passed under sub-section (1) or (2) shall be communicated to the licensee forthwith.
