V.Revathy vs The Senior Divisional Commercial ... on 16 February, 2023

[Cites 1, Cited by 0]

Madras High Court

V.Revathy vs The Senior Divisional Commercial ... on 16 February, 2023

Bench: B.Pugalendhi

                                                                    WP(MD)Nos.261 & 262 of 2016


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 16.02.2023

                                                    CORAM:

                                  THE HONOURABLE MR.JUSTICE B.PUGALENDHI

                                         W.P.(MD).Nos.261 & 262 of 2016
                                                      and
                                        W.M.P.(MD).Nos.192 to 195 of 2016

                    W.P.(MD).No.261 of 2016

                    V.Revathy                                          ... Petitioner

                                                       Vs

                    1.The Senior Divisional Commercial Manager,
                      Divisional Commercial Branch,
                      Southern Railway,
                      Madurai.

                    2.The Divisional Railway Manager,
                      Commercial Branch,
                      Southern Railway,
                      Madurai – 625 018.                               ... Respondents

                    W.P.(MD).No.262 of 2016

                    P.Uthirapathy                                      ... Petitioner

                                                       Vs

                    1/5



https://www.mhc.tn.gov.in/judis
                                                                        WP(MD)Nos.261 & 262 of 2016


                    1.The Senior Divisional Commercial Manager,
                      Divisional Office,
                      Southern Railway,
                      Commercial Branch,
                      Madurai.

                    2.The Divisional Railway Manager,
                      Southern Railway,
                      Madurai.                                               ... Respondents

                    Prayer in W.P(MD) No.261 of 2016: Writ Petition filed under Article
                    226 of the Constitution of India, praying this Court to issue a Writ of
                    Certiorari calling for the records relating to the order dated 23.12.2015
                    in Ref.No.U/C.79/CBS/VPT and order dated 01.12.2015 in U/C.
                    79/CBS/CPT of the first respondent herein and quash the same insofar
                    as fixing of revised license fee is concerned.


                    Prayer in W.P(MD) No.262 of 2016: Writ Petition filed under Article
                    226 of the Constitution of India, praying this Court to issue a Writ of
                    Certiorari calling for the records relating to the orders of the first
                    respondent herein dated 01.12.2015 under Ref.U/C.79/CBS/DG and
                    under Ref.U/C.79/CBS/DG dated 23.12.2015 and quash the same
                    insofar as fixing of revised license fee is concerned.
                                  For Petitioner  : Mr.C.Mahadevan
                                  For Respondents : Mr.S.Manohar
                                                 (In both WPs)

                    2/5



https://www.mhc.tn.gov.in/judis
                                                                           WP(MD)Nos.261 & 262 of 2016



                                                     ORDER

These writ petitions are filed as against the orders of the first respondent in Ref.No.U/C.79/CBS/VPT and Ref.U/C.79/CBS/DG, dated 23.12.2015.

2.Today(16.02.2023), when these matters are taken up for hearing, the learned Counsel appearing for the petitioner submits that due to subsequent licence renewal, nothing survives for further adjudication in these writ petitions.

3.Recording the submission made by the learned counsel for the petitioner, these Writ Petitions are dismissed as infructuous. No costs. Consequently, connected Miscellaneous Petitions are closed.

16.02.2023 Index : Yes / No. Internet : Yes / No. vrn 3/5 https://www.mhc.tn.gov.in/judis WP(MD)Nos.261 & 262 of 2016 To

1.The Senior Divisional Commercial Manager, Divisional Commercial Branch, Southern Railway, Madurai.

2.The Divisional Railway Manager, Commercial Branch, Southern Railway, Madurai – 625 018.

4/5

https://www.mhc.tn.gov.in/judis WP(MD)Nos.261 & 262 of 2016 B.PUGALENDHI, J.

vrn Order made in W.P.(MD).Nos.261 & 262 of 2016 and W.M.P.(MD).Nos.192 to 195 of 2016 16.02.2023 5/5 https://www.mhc.tn.gov.in/judis

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