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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(3)(x) in The SreeNarayanaGuru Open University Act, 2021

(x)to determine with regard to the awarding of degrees to students subject to the provisions of this Act or rules, Statutes, Ordinances or Regulations made thereunder;