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[Cites 0, Cited by 0] [Section 311(1)] [Section 311] [Entire Act]

NCT Delhi - Subsection

Section 311(1)(b) in The Delhi Municipal Corporation Act, 1957

(b)if any such increase in the value exceeds the amount of loss sustained or expenses incurred by the owner, the Commissioner may recover from him half the amount of such excess as a Betterment charge.