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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(c) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

(c)from the remaining applications, the Selection Committee shall shortlist the candidates who are to be called for an interview or written test or both, as the authority considers fit, provided that the Appointing Authority may choose to call all candidates for interview or written test or both and, no interview shall be held for Group `B' posts and instructions issued by Department of Personal and Training to this effect shall be followed.