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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(5)(d) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(d)Each member of the Board of Governors including the Chairman shall have one vote and if there shall be and equality of votes on any question to be determined by - the Board of Governors, the Chairperson of the meeting shall in addition to his own vote have and exercise casting vote to decide the issue.