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State of Uttarakhand - Section

Section 13 in The Uttarakhand Co-operative Service Rules, 2016

13. Deetermination of Vacancies.

- The Appointing Authority shall determine the number of vacancies to be filled during the course of the year and also the number of vacancies to be reserved for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories undder Rule 6 and shall intimate to the Commission the vacancies which are to be filled through them.