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[Cites 0, Cited by 0] [Section 241(1)] [Section 241] [Entire Act]

Union of India - Subsection

Section 241(1)(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)a register of deductions for damage or loss, register of fines and register of advances in Form XIX, Form XX and Form XXI, respectively, annexed to these rules;