Section 16(2)(g) in The Jammu and Kashmir Preservation of Specified Trees Act, 1969

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(2)(g) in The Jammu and Kashmir Preservation of Specified Trees Act, 1969

(g)period of validity of permits;

(gg)[ disposal of timber confiscated under section 13, or fallen due to natural calamities or disease;] [Clause (gg) added by Act XIII of 1970]