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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Rajasthan - Subsection

Section 117(a) in Rajasthan Panchayati Raj Act, 1994

(a)the validity of any law relating to the delimitation of constituencies or wards or the allotment of seats to such constituencies or wars made or purporting to be made under this Act, shall not be called in question in any Court, and