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[Cites 0, Cited by 2] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(c) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

(c)in the case of a residential building, he as well as members of his family have taken up residence, not being temporary residence, elsewhere.