Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 44] [Entire Act] Union of India - Subsection Section 44(a) in The Arbitration And Conciliation Act, 1996 (a)in pursuance of an agreement in writing for arbitration to which the Convention set forth in the First Schedule applies, and
