Section 2(1)(zj) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002

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Union of India - Subsection

Section 2(1)(zj) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002

(zj)subsidiary bank shall have the meaning assigned to it in clause (k) of section 2 of the State Bank of India (Subsidiary Banks) Act, 1959 (38 of 1959).

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Union of India - Subsection

Section 2(1)(zj) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002