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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Bombay Presidency - Subsection

Section 13(2)(d) in Bombay Primary Education Act, 1947

(d)to maintain an adequate staff of Assistant Administrative Officers, Supervisors, Attendance Officers, clerks, teachers, inferior servants and other staff as may in the opinion of the [State] Government be necessary;