Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(xxv) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977 (xxv)"ventilating pipe" means a pipe which provides a safe outlet into the atmosphere for the foul gases in the drain or sewer ;
