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[Cites 0, Cited by 7] [Entire Act]

State of Bihar - Section

Section 29 in The Bihar Private Forest Act, 1947

29. Pleaders.

- The [State] [Substituted by A.L.O.] Government, or any person who has made a claim or presented, an objection under this Act, may appoint any person to appear, plead and act on its or his behalf before the Collector or the Forest Settlement Officer or the Appellate Officer, in the course of any inquiry, hearing or appeal under this Act.