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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(2)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)the records, registers and documents generated and maintained by it is being entered fully, chronologically and legibly and is not being tampered with; and