Kerala High Court
Sulfeekar Ali vs The Registering Authority/Joint R.T.O on 13 January, 2017
Author: P.B.Suresh Kumar
Bench: P.B.Suresh Kumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
FRIDAY, THE 13TH DAY OF JANUARY 2017/23RD POUSHA, 1938
WP(C).No. 31212 of 2014 (B)
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PETITIONER(S):
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SULFEEKAR ALI,
S/O.ABDU SALAM, CHETTIYANTHODI HOUSE,
KEEZHATTUR, PATTIKKAD P.O.,
MALAPPURAM DISTRICT.
BY ADVS.SRI.BABU S. NAIR
SMT.SMITHA BABU
RESPONDENT(S):
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THE REGISTERING AUTHORITY/JOINT R.T.O,
SUB REGIONAL TRANSPORT OFFICE,
PERINTHALMANNA, MALAPPURAM DISTRICT-679 322.
BY GOVERNMENT PLEADER SMT.RAJI T.BHASKER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 13-01-2017, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
msv/
WP(C).No. 31212 of 2014 (B)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT P1 TRUE COPY OF THE TEMPORARY CERTIFICATE OF REGISTRATION
OF THE VEHICLE OF THE PETITIONER DTD.22.10.2013.
EXHIBIT P2 TRUE COPY OF THE VEHICLE DATA SHEET OF THE VEHICLE OF
THE PETITIONER DTD.23.9.2013.
EXHIBIT P3 TRUE COPY OF THE FORM 22 ISSUED BY THE DEALER TO THE
VEHICLE OF THE PETITIONER DTD.NIL.
EXHIBIT P4 TRUE COPY OF THE SALE CERTIFICATE ISSUED BY THE DEALER
TO THE PETITIONER IN FORM 21.
EXHIBIT P5 TRUE COPY OF THE INVOICE IN FORM 8B ISSUED BY THE
DEALER TO THE PETITIONER DTD.23.9.2013.
EXHIBIT P6 TRUE COPY OF THE PHOTOGRAPHS OF THE VEHICLE OF THE
PETITIONER, FITTED WITH CRANE.
EXHIBIT P7 TRUE COPY OF THE CERTIFICATE IN FORM 22A ISSUED BY THE
BODY BUILDING OF THE VEHICLE DTD. NIL.
EXHIBIT P8 TRUE COPY OF THE REGISTRATION CERTIFICATE ISSUED TO
VEHICLE NO.KL-53B/4257 DTD.24.6.2010.
RESPONDENT(S)' EXHIBITS
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//TRUE COPY//
P.S.TO JUDGE
msv/
P.B.SURESH KUMAR, J.
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W.P.(C).No.31212 of 2014.
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Dated this the 13th day of January, 2017.
J U D G M E N T
The issue raised in the writ petition is covered against the petitioner by the decision of this Court in WP.(C).
No.28773 of 2011. In the light of the said decision, this writ petition is dismissed.
Sd/-
P.B.SURESH KUMAR, JUDGE.
Kvs/-
// true copy // PA TO JUDGE.