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Kerala High Court

Sulfeekar Ali vs The Registering Authority/Joint R.T.O on 13 January, 2017

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT:

          THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

     FRIDAY, THE 13TH DAY OF JANUARY 2017/23RD POUSHA, 1938

                  WP(C).No. 31212 of 2014 (B)
                  ----------------------------


PETITIONER(S):
-------------

            SULFEEKAR ALI,
            S/O.ABDU SALAM, CHETTIYANTHODI HOUSE,
            KEEZHATTUR, PATTIKKAD P.O.,
            MALAPPURAM DISTRICT.


            BY ADVS.SRI.BABU S. NAIR
                   SMT.SMITHA BABU

RESPONDENT(S):
--------------

            THE REGISTERING AUTHORITY/JOINT R.T.O,
            SUB REGIONAL TRANSPORT OFFICE,
            PERINTHALMANNA, MALAPPURAM DISTRICT-679 322.


             BY GOVERNMENT PLEADER SMT.RAJI T.BHASKER

       THIS WRIT PETITION (CIVIL)  HAVING BEEN FINALLY HEARD
       ON  13-01-2017, THE COURT ON THE SAME DAY DELIVERED THE
       FOLLOWING:


msv/

WP(C).No. 31212 of 2014 (B)
---------------------------

                            APPENDIX

PETITIONER(S)' EXHIBITS
-----------------------

EXHIBIT P1 TRUE COPY OF THE TEMPORARY CERTIFICATE OF REGISTRATION
           OF THE VEHICLE OF THE PETITIONER DTD.22.10.2013.

EXHIBIT P2 TRUE COPY OF THE VEHICLE DATA SHEET OF THE VEHICLE OF
           THE PETITIONER DTD.23.9.2013.

EXHIBIT P3 TRUE COPY OF THE FORM 22 ISSUED BY THE DEALER TO THE
           VEHICLE OF THE PETITIONER DTD.NIL.

EXHIBIT P4 TRUE COPY OF THE SALE CERTIFICATE ISSUED BY THE DEALER
           TO THE PETITIONER IN FORM 21.

EXHIBIT P5 TRUE COPY OF THE INVOICE IN FORM 8B ISSUED BY THE
           DEALER TO THE PETITIONER DTD.23.9.2013.

EXHIBIT P6 TRUE COPY OF THE PHOTOGRAPHS OF THE VEHICLE OF THE
           PETITIONER, FITTED WITH CRANE.

EXHIBIT P7 TRUE COPY OF THE CERTIFICATE IN FORM 22A ISSUED BY THE
           BODY BUILDING OF THE VEHICLE DTD. NIL.

EXHIBIT P8 TRUE COPY OF THE REGISTRATION CERTIFICATE ISSUED TO
           VEHICLE NO.KL-53B/4257 DTD.24.6.2010.

RESPONDENT(S)' EXHIBITS
-----------------------                NIL

                                       //TRUE COPY//


                                       P.S.TO JUDGE

msv/



                    P.B.SURESH KUMAR, J.

                 = = = = = = = = = = = = =

                 W.P.(C).No.31212 of 2014.

                 = = = = = = = = = = = = =

            Dated this the 13th day of January, 2017.

                        J U D G M E N T

The issue raised in the writ petition is covered against the petitioner by the decision of this Court in WP.(C).

No.28773 of 2011. In the light of the said decision, this writ petition is dismissed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Kvs/-

// true copy // PA TO JUDGE.