Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Karnataka - Subsection

Section 26(3) in Karnataka Janapada Vishwavidyalaya Act, 2011

(3)All the questions relating to any meeting of the Syndicate shall be decided through majority by members present and voting and in case of equal votes, the Vice-Chancellor or the second member presided shall cast the deciding vote.