Delhi High Court - Orders
M/S Morani Motocorp Private Limited vs M/S Volvo Auto India Private Limited on 19 August, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 309/2025 & I.A. 3904/2025
M/S MORANI MOTOCORP PRIVATE LIMITED .....Petitioner
Through: Mr. Raj Nandini, Advocate.
versus
M/S VOLVO AUTO INDIA PRIVATE LIMITED .....Respondent
Through: Ms. Aastha Dwivedi, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 19.08.2025
1. It is jointly submitted by the counsels that the mediation proceedings are on-going between the parties.
2. List on 15.10.2025.
JYOTI SINGH, J AUGUST 19, 2025/RW/YA This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/08/2025 at 22:10:44